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[Cites 0, Cited by 0] [Section 125(4)] [Section 125] [Entire Act]

Union of India - Subsection

Section 125(4)(i) in The Naval Ceremonial, Conditions Of Service And Miscellaneous Regulations, 1964

(i)Cadets who fail in the Cadet's Passing Out Examination shall normally be put back a term and then re-examined. Relegation by a term as a cadet shall entail loss of 6 months' seniority for promotion to the rank of Midshipman.