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[Cites 0, Cited by 0] [Section 37O(2)] [Section 37O] [Entire Act]

State of Madhya Pradesh - Subsection

Section 37O(2)(d) in The Narcotic Drugs and Psychotropic Substances (Madhya Pradesh) Rules, 1985

(d)to a person who so applied for a permit alongwith Medical Certificate after 60 days of the issue of medical certificate.