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[Cites 0, Cited by 0] [Section 11] [Entire Act]

NCT Delhi - Subsection

Section 11(1) in The Delhi Street Vendors (Protection of Livelihood and Regulation of Street Vending) Rules, 2017

(1)The officer or the person authorised in this behalf by the concerned local authority shall make an entry of the appeal in the Register kept for the purpose by the concerned Local Authority with the date on which it was presented.