Section 8(1)(iii) in The U.P. Private Professional Educational Institutions (Regulation of Admission and Fixation of Fee) (Appellate Authority Procedure) Rules, 2013

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State of Uttar Pradesh - Subsection

Section 8(1)(iii) in The U.P. Private Professional Educational Institutions (Regulation of Admission and Fixation of Fee) (Appellate Authority Procedure) Rules, 2013

(iii)copy of rules, contract or regulation relevant to the proceedings;