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State of Andhra Pradesh - Section

Section 30 in National Academy of Legal Studies and Research University Act, 1998

30. Repeal of Ordinance 3 of 1998 and Ordinance 5 of 1998.

- The National Academy of Legal Studies and Research Ordinance, 1998 and the National Academy of Legal Studies and Research Second Ordinance, 1998 are hereby repealed.