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State of Gujarat - Section

Section 3 in Gujarat Organic Agricultural University Act, 2017

3. Establishment and Incorporation of University.

(1)There shall be established and constituted a University by the name of the "Gujarat Organic Agricultural University".
(2)The University shall consist of the Chancellor, the Vice-Chancellor. the Board of Management, the Academic Council, the Research Council, the Extension Education Council and other authorities and officers and constituent bodies as set forth in this Act or as provided in the Statutes.
(3)The University shall have perpetual succession and a common seal and may sue or be sued by the said name.
(4)The headquarters of the University shall be at Gandhinagar or at such other place as the State Government may determine.