Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 74(2)] [Section 74] [Entire Act]

State of Punjab - Subsection

Section 74(2)(u) in The East Punjab Children Act, 1949

(u)the boarding out of children and the licensing and supervision of chilldren and youthful offenders and the submission of reports reports regarding them;