Section 37(2)(e) in Rajasthan Public Procurement Rules, 2012

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State of Rajasthan - Subsection

Section 37(2)(e) in Rajasthan Public Procurement Rules, 2012

(e)a bidder participates in more than one bid in the bidding process. participation by a bidder in more than one bid will result in the disqualification of all bids in which it is involved. However, this does not limit the inclusion of the same subcontractor, not otherwise participating as a bidder, in more than one bid; or

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State of Rajasthan - Subsection

Section 37(2)(e) in Rajasthan Public Procurement Rules, 2012