Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 128(2)] [Section 128] [Entire Act] Union of India - Subsection Section 128(2)(a) in The Code of Civil Procedure, 1908 (a)the service of summonses, notices and other processes by post or in any other manner either generally or in any specified areas, and the proof of such service;