Punjab-Haryana High Court
Harinder Singh vs Axis Bank Ltd Asset Sales Center on 30 May, 2023
Author: Deepak Sibal
Bench: Deepak Sibal
Neutral Citation No:=2023:PHHC:078746-DB
2023:PHHC:078746-DB
206 IN THE HIGH COURT OF PUNJAB AND HARYANA
AT CHANDIGARH
CWP-23313-2022
Date of decision: 30.05.2023
Harinder Singh ....Petitioner
Versus
Axis Bank Limited Asset Sales Center ...Respondent
CORAM: HON'BLE MR. JUSTICE DEEPAK SIBAL
HON'BLE MR. JUSTICE HARPREET SINGH BRAR
Present: Ms. Palak Dev, Advocate
for the petitioner.
DEEPAK SIBAL, J. (ORAL)
1. Learned counsel for the petitioner submits that since the dispute, which is the subject matter in the present petition, has been settled between the petitioner and the respondent, she be permitted to withdraw the present petition.
2. Dismissed as withdrawn.
(DEEPAK SIBAL) JUDGE (HARPREET SINGH BRAR) JUDGE 30.05.2023 Neha Whether speaking/reasoned : Yes/No Whether reportable : Yes/No Neutral Citation No:=2023:PHHC:078746-DB 1 of 1 ::: Downloaded on - 02-06-2023 01:11:00 :::