Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 2(7)] [Section 2] [Entire Act]

State of West Bengal - Subsection

Section 2(7)(b) in The Bengal Money-Lenders Act, 1940

(b)in relation to any loan advanced after the commencement of the Insurance Act, 1938, an insurance company within the meaning of that Act;