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State of Odisha - Section

Section 6 in The Orissa Agricultural Produce (Development and Warehousing) Corporation Rules, 1959

6. Manner of choosing Directors and Executive Committee.

- The three directors to be chosen under Clause (e) of Sub-section (1) of Section 35 shall include-
(a)two directors to be chosen by the State Government;
(b)one director to be chosen by the Central Warehousing Corporation.