Section 6(2) in The Meghalaya Fiscal Responsibility and Budget Management Act, 2006
(2)Each department shall maintain a register of works and order of supplies of goods and services, liabilities incurred against these works and orders of supplies, liabilities cleared and liabilities awaiting clearance, in a format as may be prescribed and Government may make rules not to sanction new works if the outstanding liabilities in a department exceed such limit as may be prescribed.
