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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Punjab - Subsection

Section 2(43) in Punjab Urban Planning and Development Building Rules, 2018

(43)"completion certificate" means a Certificate issued by the Competent Authority on written request of the applicant or promoter after completion of building works includes finishing of all common services and utilities as provided in the approved Building Plans and Service Plans;