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[Cites 0, Cited by 0] [Section 12] [Entire Act]

State of Maharashtra - Subsection

Section 12(a) in The Maharashtra Habitual Offenders Rules, 1960

(a)if the place of his residence is in Greater Bombay the area of the Police Station in whose jurisdiction he resides, from 9.00 p.m. to 5.00 a.m. and the limits of Greater Bombay from 5.00 a.m. to 9.00 p.m.,