Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Odisha - Section Section 2 in The Orissa Opium Smoking Act, 1947 2. Repeal of enactment. - From the date on which all or any of this Act come into force in any local area or areas, the enactment mentioned against such area or areas in the Schedule to this Act shall cease, to be in force in such area or areas.
