Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 51D] [Entire Act] State of Bihar - Subsection Section 51D(2) in The Bengal Drainage Act, 1880 (2)Every such order shall be published in the manner prescribed in Section 12 for the publication of the notification referred to in that section.
