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[Cites 0, Cited by 0] [Section 4(2)] [Section 4] [Entire Act]

State of Odisha - Subsection

Section 4(2)(e) in The Orissa Excise (Methyl Alcohol) Rules, 1976

(e)In the event of a licence being granted to an applicant the date from which working of the plant is proposed to commence;