Section 70(2)(c) in Himachal Pradesh Minor Minerals (Concession) and Minerals (Prevention of Illegal Mining, Transportation and Storage) Rules, 2015

[Cites 0, Cited by 0] [Section 70(2)] [Section 70] [Entire Act]

State of Himachal Pradesh - Subsection

Section 70(2)(c) in Himachal Pradesh Minor Minerals (Concession) and Minerals (Prevention of Illegal Mining, Transportation and Storage) Rules, 2015

(c)the Environment (Protection) Act, 1986 and rules framed thereunder.