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[Cites 0, Cited by 0] [Section 17] [Entire Act]

State of Assam - Subsection

Section 17(8) in Mising Autonomous Council Act, 1995

(8)The Government may from time to time post officers of the rank of class II and above within the Council Area in accordance with the exigencies, but while making such postings due regard may be given to the views of the General Council.