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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Telangana - Subsection

Section 2(k) in Telangana Elementary Teacher Education Institutions/District Institutes of Education and Training (Regulation of Admissions into Diploma in Elementary Education Programme (D.El.Ed.) through Common Entrance Test) Rules, 2017

(k)"Inspecting Authority" means, the Authority/Officer appointed by the Competent Authority for verifying the admissions made in the Private Un-aided Elementary Teacher Education Institutions offering D.EI.Ed. Programme.