Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 54] [Entire Act] State of Karnataka - Subsection Section 54(3) in THE ATRIA UNIVERSITY ACT, 2020 (3)A copy of the annual accounts and the balance sheet together with the auditreport shall be submitted to the Board of Governors before 30th November followingclose of the financial year in 31st March of every year.
