Karnataka High Court
M/S Actis Technologies Private Limited vs M/S Schnellopt Technologies Private ... on 7 June, 2010
Author: Ram Mohan Reddy
Bench: Ram Mohan Reddy
IN THE HIGH COURT OF KARNATAKA AT BANGALORE DATED THIS THE 07'?" DAY OF JUNE, 201Q,vfl;'._V BEFORE THE HONELE MR. JUSTICE RAMMOHAN-- .4' COMPANY PETITION N(V),4.9*'="$"'()fi«' ¢<.J,:03f° O BETWEEN: M / s Actis Technologies vijiriyate "V "- _ #42. 3" Main, 1" Cross, Donllulf AA 'A Bangalore -- 560 071. O 2 . " ._';;/.,PE§'1'1TIONER [By Sri. D. Sasj.~dh'a,T}=.--n, __ V. Kamat 81 Kamat, _ A N D; ' ' ' ' H M/s sc;~.me.uopt *I>:~;'chnEq1og;esyrivate Limited, No.20, H'CI'OSS, Vi1iayaka._LayOut, R.M.V.II1T'ci,'Stage;'* " BhOODasand"1'a,VV , _ Bang};11bpeA56DA.Q94. ..RESPONDENT . '.A[E':yrS:ri.'OOM.[§.A'z'X1avanciar, Sri. \/CS. Prasaci _ and "1'JI1*.=-.3.'EYi1ga:}dhar, Advs.] '""'OTHiS",iEE*T:TION FILED UNDER SECTION 433(e} & (1) OF"THE?._'CO?~/IPANIES ACT, 1956 PRAYING TO WIND UP THE 7 RESPONDENT COMPANY, M/S SCI-IENLLOPT NTECHNOLOCIES PVT. LIMITED As PER SECTION 433(e} & £1") OE COMPANIES ACT, 1956 AND TO, THIS PETITION, COMING ON FOR ORDERS, THIS ..-DAY THE COURT MADE THE FOLLOWING: M ORDER
"7 on Taking L'Ehe mem advo disposed of in said terms. in. "
0 cit. 31.5.2010 fiied by the Cate for the petitioner. the petition is accordingiy '