Madhya Pradesh High Court
Prathmik Krishi Sakh Sahakari Sansthan ... vs The State Of Madhya Pradesh on 27 September, 2021
Author: Gurpal Singh Ahluwalia
Bench: Gurpal Singh Ahluwalia
1 THE HIGH COURT OF MADHYA PRADESH MP No.2837/2021 (PRATHMIK KRISHI SAKH SAHAKARI SANSTHAN MARYADIT BARKHEDA JAGIR VS. STATE OF M.P. & ORS.) Gwalior, Dated : 27/09/2021 None for the petitioner.
Shri D.D.Bansal, learned counsel for the State. As none appears for the petitioner, therefore, the case is adjourned.
(G.S. Ahluwalia)
Pj'S/- Judge
Digitally signed by
PRINCEE BARAIYA
Date: 2021.09.27
14:51:31 -07'00'