Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 1, Cited by 0]

Madhya Pradesh High Court

Prathmik Krishi Sakh Sahakari Sansthan ... vs The State Of Madhya Pradesh on 27 September, 2021

Author: Gurpal Singh Ahluwalia

Bench: Gurpal Singh Ahluwalia

1 THE HIGH COURT OF MADHYA PRADESH MP No.2837/2021 (PRATHMIK KRISHI SAKH SAHAKARI SANSTHAN MARYADIT BARKHEDA JAGIR VS. STATE OF M.P. & ORS.) Gwalior, Dated : 27/09/2021 None for the petitioner.

Shri D.D.Bansal, learned counsel for the State. As none appears for the petitioner, therefore, the case is adjourned.


                                                                        (G.S. Ahluwalia)
Pj'S/-                                                                        Judge

    Digitally signed by
    PRINCEE BARAIYA
    Date: 2021.09.27
    14:51:31 -07'00'