Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Punjab - Section Section 14 in The Pepsu Court of Wards Act, 2008 14. Non-liability of land vested in the Court of Wards to sale for arrears of revenue. - No land under the superintendence of the Court of Wards shall be sold for arrears of revenue accruing while such land is under such superintendence.
