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[Cites 0, Cited by 0] [Section 25] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 25(o) in The Jammu and Kashmir Excise Act, 1958 (1901 A. D.)

(o)generally to carry out the provisions of this Act or of any other law for the time being in force and relating to the Excise revenue.