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Supreme Court - Daily Orders

Soubam Kullachandra Singh vs Langpoklakpam Ibocha Singh on 20 January, 2017

Bench: Dipak Misra, R. Banumathi

     ITEM NO.32                        COURT NO.2                 SECTION XIV

                              S U P R E M E C O U R T O F      I N D I A
                                      RECORD OF PROCEEDINGS

     Petition(s) for Special Leave to Appeal (C)......CC 1164/2017

     (Arising out of impugned final judgment and order dated 28/06/2016
     in RSA No. 5/2013 passed by the High Court of Manipur at Imphal)


     SOUBAM KULLACHANDRA SINGH                                     Petitioner(s)

                                               VERSUS

     LANGPOKLAKPAM IBOCHA SINGH                                    Respondent(s)

     (With appln. (s) for c/delay in filing SLP and c/delay in refiling
     SLP)


     Date : 20/01/2017 This petition was called on for hearing today.


     CORAM :
                             HON'BLE MR. JUSTICE DIPAK MISRA
                             HON'BLE MRS. JUSTICE R. BANUMATHI


     For Petitioner(s)            Mr. L. Roshmani Kh., AOR
                                  Mr. Roshan Chapagain, Adv.

     For Respondent(s)


                         UPON hearing the counsel the Court made the following
                                            O R D E R

Heard learned counsel for the petitioner.

Delay condoned.

The special leave petition is dismissed.

(Chetan Kumar) (H.S. Parasher) Signature Not Verified Court Master Court Master Digitally signed by CHETAN KUMAR Date: 2017.01.23 17:29:49 IST Reason: