Supreme Court - Daily Orders
Soubam Kullachandra Singh vs Langpoklakpam Ibocha Singh on 20 January, 2017
Bench: Dipak Misra, R. Banumathi
ITEM NO.32 COURT NO.2 SECTION XIV
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C)......CC 1164/2017
(Arising out of impugned final judgment and order dated 28/06/2016
in RSA No. 5/2013 passed by the High Court of Manipur at Imphal)
SOUBAM KULLACHANDRA SINGH Petitioner(s)
VERSUS
LANGPOKLAKPAM IBOCHA SINGH Respondent(s)
(With appln. (s) for c/delay in filing SLP and c/delay in refiling
SLP)
Date : 20/01/2017 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE DIPAK MISRA
HON'BLE MRS. JUSTICE R. BANUMATHI
For Petitioner(s) Mr. L. Roshmani Kh., AOR
Mr. Roshan Chapagain, Adv.
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Heard learned counsel for the petitioner.
Delay condoned.
The special leave petition is dismissed.
(Chetan Kumar) (H.S. Parasher) Signature Not Verified Court Master Court Master Digitally signed by CHETAN KUMAR Date: 2017.01.23 17:29:49 IST Reason: