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[Cites 0, Cited by 0] [Section 2] [Entire Act]

Union of India - Subsection

Section 2(2) in Minerals (Other than Atomic and Hydro Carbons Energy Minerals) Concession Rules, 2016

(2)The words and expressions used herein but not defined herein shall have the same meaning as assigned to them in the Act or the rules made thereunder.