Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 7] [Entire Act] State of Odisha - Subsection Section 7(a) in The Orissa Betterment Charges Rules, 1958 (a)by affixture on the notice boards of the offices of (1) the Collector of Betterment Charges, and (2) the Grama Panchayats concerned; and
