Section 37S(b) in The Narcotic Drugs and Psychotropic Substances (Madhya Pradesh) Rules, 1985
(b)For all transports within district i.e. from cultivator's storage place/P.S. II. A licensee to a P.S. II licensee, from an additional godown to its principal godown, from a P.S. II licensee to a PS. II/P.S. Ill licensee, the maximum limit of wastage shall be one per cent.
