Jharkhand High Court
Munni Devi & Ors vs M/S New India Assurance Company Limited on 4 February, 2020
Author: B.B. Mangalmurti
Bench: B.B. Mangalmurti
IN THE HIGH COURT OF JHARKHAND AT RANCHI
M.A. No. 07 of 2016
Munni Devi & Ors. ..... ... Appellants
Versus
M/s New India Assurance Company Limited, Kolkata & Ors.
.... .... Respondents
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CORAM : HON'BLE MR. JUSTICE B.B. MANGALMURTI
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For the Appellants : Mr. Birendra Kumar, Advocate
For the Respondents :
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06/04.02.2020 Heard learned counsel for the appellants.
Issue notice upon respondents in admission matter by registered post with A/D only for which requisites etc. must be filed within two weeks.
Office is directed to issue the same immediately. List this case after eight weeks.
(B.B. Mangalmurti, J.) Rohit