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Jharkhand High Court

Munni Devi & Ors vs M/S New India Assurance Company Limited on 4 February, 2020

Author: B.B. Mangalmurti

Bench: B.B. Mangalmurti

                IN THE HIGH COURT OF JHARKHAND AT RANCHI
                         M.A. No. 07 of 2016

          Munni Devi & Ors.                                        .....   ... Appellants
                                      Versus
          M/s New India Assurance Company Limited, Kolkata & Ors.
                                                           .... .... Respondents
                                   --------

CORAM : HON'BLE MR. JUSTICE B.B. MANGALMURTI

------

          For the Appellants        : Mr. Birendra Kumar, Advocate
          For the Respondents        :
                                  --------

06/04.02.2020          Heard learned counsel for the appellants.

Issue notice upon respondents in admission matter by registered post with A/D only for which requisites etc. must be filed within two weeks.

Office is directed to issue the same immediately. List this case after eight weeks.

(B.B. Mangalmurti, J.) Rohit