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[Cites 0, Cited by 18] [Article 323] [Constitution]

Constitution Subarticle

Article 323(1) in Constitution of India

(1)It shall be the duty of the Union Commission to present annually to the President a report as to the work done by the Commission and on receipt of such report the President shall cause a copy thereof together with a me morandum explaining, as respects the cases, if any, where the advice of the Commission was not accepted, the reason for such non-acceptance to be laid before each House of Parliament.