Rajasthan High Court - Jaipur
Gopal Bairwa Son Of Shri Mishri Lal ... vs Union Of India, Through Secretary on 25 January, 2019
Author: Inderjeet Singh
Bench: Inderjeet Singh
HIGH COURT OF JUDICATURE FOR RAJASTHAN
BENCH AT JAIPUR
S.B. Civil Writs No. 16962/2018
Gopal Bairwa Son Of Shri Mishri Lal Bairwa
----Petitioner
Versus
Union Of India, Through Secretary
----Respondent
For Petitioner(s) : Mrs. Sudesh Kasana For Respondent(s) : Mr. Jai Prakash Gupta HON'BLE MR. JUSTICE INDERJEET SINGH Order 25/01/2019 Heard on the application filed by the applicant Om Prakash khateek for being impleading as party respondent in the writ petition.
For the reasons mentioned in the application, the same is allowed.
Amended cause title filed alongwith the application is taken on record.
List this matter on 04.02.2019. Interim order to continue.
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