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[Cites 0, Cited by 0] [Section 27(7)] [Section 27] [Entire Act]

State of Tamilnadu - Subsection

Section 27(7)(ii) in Tamil Nadu Urban Local Bodies (Regulation and Monitoring of Swimming Pools) Rules, 2015

(ii)Depth markers shall indicate pool depth in metric system, and shall be of a color that contrasts with the background. Numerals indicating depth shall be a minimum of 10 cm high.