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State of Tamilnadu - Section

Section 94 in Tamil Nadu Non-Trading Companies Rules, 1981

94. Presentation of application or petitions.

- An application or petition may be presented by the applicant or petitioner in person or by his authorised representative at the office of the Board or may be sent by registered post. Where an application or petition is sent by-post, it shall be deemed to have been presented on the date on which it is received by the Board.