Calcutta High Court (Appellete Side)
Ct. No. 5 vs State Of West Bengal & Others on 29 July, 2019
Author: Abhijit Gangopadhyay
Bench: Abhijit Gangopadhyay
1 67 29.07.201
M. A. T. 258 of 2019 SL BD 9.
Dr. Arup Kumar Bhaumik Ct. No. 5 Vs State of West Bengal & Others Mr. L. K. Gupta, Mr. R. Chatterjee.
... For Appellant Mr. Jayanta Mitra. Mr. Biplab Ranjan Bose.
... For Institute Let the written notes of submission filed by the appellant as well as the college authorities in Court today be kept with the record.
Hearing concluded and made C.A.V. (Dr. Sambuddha Chakrabarti, J.) (Abhijit Gangopadhyay, J.)