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[Cites 0, Cited by 0] [Section 11(3)] [Section 11] [Entire Act]

Union of India - Subsection

Section 11(3)(e) in The Armed Forces Tribunal (Practice) Rules, 2009

(e)In the case of lengthy orders, only the operative portion of the order need be entered in the column “Orders of the Tribunal” and initialled by the Tribunal Officer.