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[Cites 0, Cited by 0] [Section 60(1)] [Section 60] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 60(1)(h) in The Code of Civil Procedure, Svt. 1977 (1920 A.D.)

(h)allowances (being less than salary) of any public officer or of any servant of a railway company or local authority while absent from duty;