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[Cites 0, Cited by 0] [Section 21(1)] [Section 21] [Entire Act]

State of Rajasthan - Subsection

Section 21(1)(i) in Rajasthan Public Procurement Rules, 2012

(i)procurement of readily available commercial-off-the-shelf goods that are not specially produced to the particular description of the goods required by the procuring entity and for which there is an established market; or