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State of Maharashtra - Section

Section 20 in The Maharashtra District Planning Committee (Election) Rules, 1999

20. Publication of list of valid nominations (Form II-C).

- Immediately after all the nomination papers have been scrutinized and decision accepting or rejecting the same have been recorded, the Returning Officer shall prepare a list of candidates whose nominations have been accepted, and shall affix the list on his notice board recording the date on which and the time at which, the list was so affixed.