Gujarat High Court
Foramben Ashish Thakkar vs Union Of India & 3 on 30 January, 2018
Author: J.B.Pardiwala
Bench: J.B.Pardiwala
R/SCR.A/706/2018 ORDER
IN THE HIGH COURT OF GUJARAT AT AHMEDABAD
SPECIAL CRIMINAL APPLICATION (DIRECTION) NO. 706 of 2018
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FORAMBEN ASHISH THAKKAR....Applicant(s)
Versus
UNION OF INDIA & 3....Respondent(s)
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Appearance:
HARSHESH R KAKKAD, ADVOCATE for the Applicant(s) No. 1
MR. DHARMESH DEVNANI, ADDL. PUBLIC PROSECUTOR for the
Respondent(s) No. 3
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CORAM: HONOURABLE MR.JUSTICE J.B.PARDIWALA
Date : 30/01/2018
ORAL ORDER
To be heard with the Criminal Misc. Application No. 1012 of 2018.
(J.B.PARDIWALA, J.) Bhoomi Page 1 of 1 HC-NIC Page 1 of 1 Created On Tue Jan 30 23:16:36 IST 2018