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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Goa - Subsection

Section 2(b) in Joint Electricity Regulatory Commission for the State of Goa and Union Territories (Connectivity and Open Access in Intra-State Transmission and Distribution) Regulations, 2017

(b)"Allotted Capacity" means the power transfer in MW between the specified point of injection and point of drawal allowed to a Long-term or a Medium-term Open Access Consumer or a Generating Station on the Intra-State Transmission System or the Distribution System and the expression "Allotment of Capacity" shall be construed accordingly;