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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Chattisgarh - Subsection

Section 2(xxiv) in The Chhattisgarh Kushabhau Thakre Patrakarita Avam Jansanchar University Act, 2004

(xxiv)"University Grants Commission" means the commission established under the University Grants Commission Act, 1956 (No. 3 of 1956).