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State of Maharashtra - Section

Section 143 in The Maharashtra Agricultural Universities (Krishi Vidyapeeths) Statutes, 1990

143. Selection Committee for appointment of staff in the affiliated colleges and recognised institutions.

- The Selection Committee for selection to the post of academic staff (excluding Principal) and ministerial staff shall be constituted by the governing body of the college/institute concerned and shall also consist of two representatives of the Vice-Chancellor of the University.