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Jharkhand High Court

Pasupati Mandal vs State Of Jharkhand on 13 July, 2011

        IN THE HIGH COURT OF JHARKHAND AT RANCHI
                       A. B. A. No. 1629  of 2011
        Pasupati Mandal                .....Petitioner
                                            Versus
        The State of Jharkhand & anr.                          .........Opposite Parties.
                                                                 ­­­­­­­­­­
             CORAM:                    HON'BLE MR. JUSTICE PRADEEP KUMAR
                                                                 ­­­­­­­­­
            For the Petitioner   : Mr. Prabhat Kumar Sinha,Adv.
            For the State         : APP.
                                           ­­­­­­­
            3/13.7.2011

After   some   argument,   learned   counsel   for   the   petitioner   seeks  permission to withdraw this application. 

Permission is accorded.

Accordingly, this application is dismissed as withdrawn. 

                 (Pradeep Kumar, J.) jk