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[Cites 0, Cited by 0] [Section 81E] [Entire Act]

State of Kerala - Subsection

Section 81E(6) in Kerala Factories Rules, 1957

(6)In addition to the devices as mentioned in the foregoing provisions, means shall be provided for automatically stopping the feed into the vessel as soon as process conditions deviate from the normal limits to an extent which can be considered as dangerous.