Gujarat High Court
Industrial Plastics Through ... vs Ramteke Parvatiben Nandlal on 24 April, 2013
Author: Paresh Upadhyay
Bench: Paresh Upadhyay
INDUSTRIAL PLASTICS THROUGH AUTHORIZED OFFICER....Petitioner(s)V/SRAMTEKE PARVATIBEN NANDLAL C/SCA/10034/2012 ORDER IN THE HIGH COURT OF GUJARAT AT AHMEDABAD SPECIAL CIVIL APPLICATION NO. 10034 of 2012 With SPECIAL CIVIL APPLICATION NO. 16050 of 2005 ================================================================ INDUSTRIAL PLASTICS THROUGH AUTHORIZED OFFICER....Petitioner(s) Versus RAMTEKE PARVATIBEN NANDLAL & 2....Respondent(s) ================================================================ Appearance: MR CHINMAY M GANDHI, ADVOCATE for the Petitioner(s) No. 1 MR MB GANDHI, ADVOCATE for the Petitioner(s) No. 1 GOVERNMENT PLEADER for the Respondent(s) No. 2 - 3 MR P C CHAUDHARI, ADVOCATE for the Respondent(s) No. 1 RULE SERVED for the Respondent(s) No. 1 - 3 ================================================================ CORAM: HONOURABLE MR.JUSTICE PARESH UPADHYAY Date : 24/04/2013 ORAL ORDER
These matters are already admitted. Registry to de-list these matters from admission Board.
(PARESH UPADHYAY, J.) mandora/19 Page 1 of 1