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Gujarat High Court

Industrial Plastics Through ... vs Ramteke Parvatiben Nandlal on 24 April, 2013

Author: Paresh Upadhyay

Bench: Paresh Upadhyay

  
	 
	 INDUSTRIAL PLASTICS THROUGH AUTHORIZED OFFICER....Petitioner(s)V/SRAMTEKE PARVATIBEN NANDLAL
	 
	 
	 
	 
	 
	 
	 
	 
	

 
 


	 


	C/SCA/10034/2012
	                                                                    
	                           ORDER

 

 


 
	  
	  
		 
			 

IN
			THE HIGH COURT OF GUJARAT AT AHMEDABAD
		
	

 


 


 


SPECIAL CIVIL
APPLICATION  NO. 10034 of 2012
 


 


 


With 

 


SPECIAL CIVIL
APPLICATION NO. 16050 of 2005
 

================================================================
 


INDUSTRIAL PLASTICS THROUGH
AUTHORIZED OFFICER....Petitioner(s)
 


Versus
 


RAMTEKE PARVATIBEN NANDLAL 
&  2....Respondent(s)
 

================================================================
 

Appearance:
 

MR
CHINMAY M GANDHI, ADVOCATE for the Petitioner(s) No. 1
 

MR
MB GANDHI, ADVOCATE for the Petitioner(s) No. 1
 

GOVERNMENT
PLEADER for the Respondent(s) No. 2 - 3
 

MR
P C CHAUDHARI, ADVOCATE for the Respondent(s) No. 1
 

RULE
SERVED for the Respondent(s) No. 1 - 3
 

================================================================
 

 


 


	 
		  
		 
		  
			 
				 

CORAM:
				
				
			
			 
				 

HONOURABLE
				MR.JUSTICE PARESH UPADHYAY
			
		
	

 


 

 


Date : 24/04/2013
 


 

 


ORAL ORDER

These matters are already admitted. Registry to de-list these matters from admission Board.

(PARESH UPADHYAY, J.) mandora/19 Page 1 of 1