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[Cites 0, Cited by 0] [Section 5] [Entire Act]

State of Mizoram - Subsection

Section 5(2) in Mizoram (Establishment of Independent Local Body) Ombudsman Act, 2011

(2)The procedure for the presentation of an address under sub-section (1) and for the investigation and proof of the misbehaviour or incapacity of the Ombudsman shall be in accordance with the provisions of law made by the Legislative Assembly.