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[Cites 0, Cited by 0] [Section 4] [Entire Act]

State of Karnataka - Subsection

Section 4(3) in Nie University Act, 2019

(3)The headquarters of the University shall be at Mysuru. The University shall have Campus. or Regional Centres, study centres anywhere in Karnataka after five years of establishment of the University subject to the prior permission of the State Government and as per the norms of University Grants Commission.