Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 36(2)] [Section 36] [Entire Act] State of Sikkim - Subsection Section 36(2)(l) in Sikkim Agricultural Land Ceiling and Reforms Act, 1977 (l)management by the Collector or other authority of the vested lands under section and the authority under the proviso to section 24;